Section 200 in Nagaland Municipal Act, 2001

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State of Nagaland - Section

Section 200 in Nagaland Municipal Act, 2001

200. Power of Government to exempt from tax.

- The Government may, for reasons to be recorded, by notification exempt in whole or in part from the payment of any tax levied under this Act,

(a)Any person or class of persons; or

(b)Any property or class of properties.

Part - VCivic ServicesChapter - I General