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[Cites 0, Cited by 3] [Section 49(2)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2)(b) in The Electricity (Supply) Act, 1948

(b)the co-ordinated development of the supply and distribution of electricity within the State in the most efficient and economical manner, with particular reference to such development in areas not for the time being served or adequately served by the licensee;