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State of Rajasthan - Section

Section 19 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

19. Returns.

- The statement of the audited accounts shall be sent within six months of the closing of the financial year by the Primary Sports Body to its District Level Sports Association; by the District Level Sports Association to its State Level Sports Association; and by the State Level Sports Association to the Rajasthan State Sports Council.