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Chattisgarh High Court

Jagdish Verma And Ors vs State Of Chhattisgarh And Ors. 15 ... on 11 May, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                         1

                                                                             NAFR

            HIGH COURT OF CHHATTISGARH, BILASPUR

                              WP(C) No. 7568 of 2011

   1. Jagdish Verma, S/o Late Shri Arjun Verma, aged about 38 years, R/o
      Councillor of Ward No. 27, Subhash Chowk, Birgaon, District Raipur (C.G.)

   2. Karan Sharma, S/o Shri Krishna Kumar Sharma, aged about 34 years,
      Councillor of Ward No. 17, Thakurdev Ward, House No. B-13, Madhav Rao
      Sprenagar, Birgaon, District Raipur (C.G.)

   3. Shekhar Kushwaha S/o Shri Ramkripal Kushwaha, aged about 41 years,
      Councillor of Ward No. 7, Birgaon, District Raipur (C.G.)

   4. Ramkhilawan Lahari S/o Shri Chaitram Lahari, aged about 46 years,
      Councillor of Ward No. 9, Shubhash Chowk, Birgaon, District Raipur (C.G.)

   5. Ambika Sahu W/o Shri Sewakram Sahu, aged about 45 years, Councillor of
      Ward No. 3, Purani Basti, Urla, District Raipur (C.G.)

   6. Radheshayam Dewangan, S/o Rajsingh Dewangan, aged about 37 years,
      Councillor of Ward No. 22, Bajrang Chowk, Birgaon, District Raipur (C.G.)

   7. Ikram Bhai S/o Hazi Islam Ahmed, aged about 37 years, Councillor of Ward
      No. 35, Gaji Nagar, Birgaon, District Bilaspur (C.G.)

                                                                     ---- Petitioners

                                      Versus

   1. State of Chhattisgarh through Secretary, Urban Administration Development
      Department, D.K.S. Bhawan, Raipur (C.G.0

   2. The Commissioner, Urban Administration & Development Chhattisgarh,
      Raipur (C.G.)

   3. Municipal Council Birgaon, through the Chief Municipal Officer, Birgaon,
      District Raipur (C.G.)

   4. Chief Municipal Officer, Municipal Council, Birgaon, District Raipur (C.G.)

   5. Ashok Kumar Baghel, Vice President, Municipal Council, Birgaon, District
      Raipur (C.G.)

                                                                  ---- Respondents

For Petitioner : Mr. Tridib Bhattacharya, Advocate. For Respondents/ State : Mr. Arun Sao, Dy. Advocate General.

Hon'ble Shri Justice Sanjay K. Agrawal 2 Order On Board 11/05/18 Heard.

1. Learned counsel for the petitioner submits that the petition has now become infructuous.

2. Accordingly, the writ petition is dismissed as having become infructuous.

SD/-

(Sanjay K. Agrawal) Judge Priyanka