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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(4) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(4)The University shall develop its programme of research and extension education keeping in view the need of the State in general and in particular, provide appropriate technical support and consultative advice to the State Government Departments engaged in Animal Husbandry, Dairying and Fisheries Development work.