774. General conditions of service of members of the subordinate ranks of the Bengal Police. [§ 2 of Act V, 1861, read with § 243 Government of India Act, 1935].
- The conditions of service in respect of pay, special pay, leave pensions and passage concessions and general rights and privileges of the officers of the subordinate ranks of the Bengal Police shall be such as are contained in the rules in the following publications which were in force on the 31st March, 1937 subject to amendments, if any, made after the said date or to be made hereafter under section 2 or section 7 of the Police Act. 1861 (V of 1861) :-(i)Fundamental and Subsidiary Rules.(ii)Civil Service Regulations.(iii)Manual of Pays of Provincial and Subordinate Services, 1937.(iv)Government Servant's Conduct Rules.(v)The Bengal Government Servants (Political Conduct) Rules, 1932.(vi)General Provident Fund (Bengal Service) Rules.(vii)Rules in the several chapters of this volume framed under the Police Act. 1861 (V of 1861).(viii)The Bengal Service Rules.(ix)The Bengal Police Services Passage Rules, 1939.II. - Pay. Increment and Allowances.
