Section 11(1) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005
(1)The Director shall be appointed by the President on the recommendations of a Committee consisting of the following members, namely:-(a)the Principal Secretary/Secretary, Medical Education Department;(b)one person to be nominated by the Prescribed;(c)the Director General, Medical Education and Training;(d)two medical experts to be nominated by the President, who shall be advisors.
