Patna High Court - Orders
Kanhaiya Prasad Srivastava vs The State Of Bihar on 6 September, 2019
Author: Rajeev Ranjan Prasad
Bench: Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVIEW No.164 of 2019
In
Miscellaneous Jurisdiction Case No.3162 of 2014
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Kanhaiya Prasad Srivastava, Son of Late Babu Lal Prasad Verma, Resident of
village and P.O.- Rukundipur, P.S.- Daraunda and District- Siwan
... ... Petitioner/s
Versus
1. The State of Bihar.
2. Mr. Anjani Kumar Singh The Chief Secretary, Government of Bihar, Patna
3. Mr. Rajesh Gupta The Secretary, Department of Co-operative, Government
of Bihar, Patna
4. Mrs. Hukkum Singh Meena The Registrar, Co-Operative Societies, New
Secretariat, Patna
5. Mr. Sunil Kumar Singh The Bihar State Co-Operative Marketing Union Ltd.
through its Chairman, Biscomaun Bhawan, Patna.
6. Mr. Ram Pratap Singh The Managing Director, Bihar State Co-Operative
Marketing Union Ltd., Biscomaun Bhawan, Patna
7. Mr. Lalu Singh The Secretary, Bihar State Co-Operative Marketing Union
Ltd., Biscomaun Bhawan, Patna
8. Mr. Sanjeev Lochan Mishra The Finance Controller, Bihar State Co-
Operative Marketing Union Ltd., Biscomaun Bhawan, Patna
9. Mr. Sanjeev Lochan Mishra The Chief Account Officer, Bihar State Co-
Operative Marketing Union Ltd., Biscomaun Bhawan, Patna
10. Mr. Jitendra Ray The Special Officer (Establishment) Bihar State Co-
Operative Marketing Union Ltd., Biscomaun Bhawan, Patna
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Manoj Kumar, Adv.
For the State : Mr.Dinesh Maharaj, AC to AAG-11
For the BISCOUMAN : Mr. Vikas Kumar, Adv.
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CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
3 06-09-2019At the outset, learned counsel for the petitioner seeks permission to withdraw this application with liberty to file an appropriate application afresh.
Permission is granted.
Patna High Court C. REV. No.164 of 2019(3) dt.06-09-2019 2/2 This application is dismissed as withdrawn with liberty as prayed for.
(Rajeev Ranjan Prasad, J) arvind/-
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