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Patna High Court - Orders

Kanhaiya Prasad Srivastava vs The State Of Bihar on 6 September, 2019

Author: Rajeev Ranjan Prasad

Bench: Rajeev Ranjan Prasad

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       CIVIL REVIEW No.164 of 2019
                                                       In
                               Miscellaneous Jurisdiction Case No.3162 of 2014
                 ======================================================
                 Kanhaiya Prasad Srivastava, Son of Late Babu Lal Prasad Verma, Resident of
                 village and P.O.- Rukundipur, P.S.- Daraunda and District- Siwan

                                                                          ... ... Petitioner/s
                                                  Versus
           1.    The State of Bihar.
           2.    Mr. Anjani Kumar Singh The Chief Secretary, Government of Bihar, Patna
           3.    Mr. Rajesh Gupta The Secretary, Department of Co-operative, Government
                 of Bihar, Patna
           4.    Mrs. Hukkum Singh Meena The Registrar, Co-Operative Societies, New
                 Secretariat, Patna
           5.    Mr. Sunil Kumar Singh The Bihar State Co-Operative Marketing Union Ltd.
                 through its Chairman, Biscomaun Bhawan, Patna.
           6.    Mr. Ram Pratap Singh The Managing Director, Bihar State Co-Operative
                 Marketing Union Ltd., Biscomaun Bhawan, Patna
           7.    Mr. Lalu Singh The Secretary, Bihar State Co-Operative Marketing Union
                 Ltd., Biscomaun Bhawan, Patna
           8.    Mr. Sanjeev Lochan Mishra The Finance Controller, Bihar State Co-
                 Operative Marketing Union Ltd., Biscomaun Bhawan, Patna
           9.    Mr. Sanjeev Lochan Mishra The Chief Account Officer, Bihar State Co-
                 Operative Marketing Union Ltd., Biscomaun Bhawan, Patna
           10. Mr. Jitendra Ray The Special Officer (Establishment) Bihar State Co-
               Operative Marketing Union Ltd., Biscomaun Bhawan, Patna

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s :       Mr.Manoj Kumar, Adv.
                 For the State        :       Mr.Dinesh Maharaj, AC to AAG-11
                 For the BISCOUMAN :          Mr. Vikas Kumar, Adv.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                                       ORAL ORDER

3   06-09-2019

At the outset, learned counsel for the petitioner seeks permission to withdraw this application with liberty to file an appropriate application afresh.

Permission is granted.

Patna High Court C. REV. No.164 of 2019(3) dt.06-09-2019 2/2 This application is dismissed as withdrawn with liberty as prayed for.

(Rajeev Ranjan Prasad, J) arvind/-

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