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Delhi High Court - Orders

Centurion Laboratoriees Pvt. Ltd vs Central Medical Services Society on 10 March, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~2
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 1278/2022 & I.A. No. 22152/2022
                                CENTURION LABORATORIEES PVT. LTD       ..... Petitioner
                                             Through: Ms. Neha Singh, Adv.

                                                  versus

                                CENTRAL MEDICAL SERVICES SOCIETY    ..... Respondent
                                            Through: Ms. Aakanksha Kaul, St. Counsel,
                                                     CMSS with Mr. Aman Sahani, Advs.

                                CORAM:
                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                  ORDER

% 10.03.2023 Hon'ble Judge is busy in Division Bench-I. Renotify on 06.04.2023.

By Order Court Master MARCH 10, 2023/ssc Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:13.03.2023 18:13:26