Delhi High Court - Orders
Centurion Laboratoriees Pvt. Ltd vs Central Medical Services Society on 10 March, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1278/2022 & I.A. No. 22152/2022
CENTURION LABORATORIEES PVT. LTD ..... Petitioner
Through: Ms. Neha Singh, Adv.
versus
CENTRAL MEDICAL SERVICES SOCIETY ..... Respondent
Through: Ms. Aakanksha Kaul, St. Counsel,
CMSS with Mr. Aman Sahani, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 10.03.2023 Hon'ble Judge is busy in Division Bench-I. Renotify on 06.04.2023.
By Order Court Master MARCH 10, 2023/ssc Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:13.03.2023 18:13:26