Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 78] [Entire Act] Union of India - Subsection Section 78(4) in The Employees' State Insurance Act, 1948 (4)An order of the Employees' Insurance Court shall be enforceable as if it were a decree passed in a suit by a Civil Court.
