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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(b)to formulate zoning regulations, building and energy codes, and any other development control norms for the development area so as to ensure the compact, transit-oriented, and environmentally sustainable development;