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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(a)"Act" means the Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997 (Tamil Nadu Act 46 of 1997);