Section 10(r) in The U.P. Electricity Reforms Act, 1999

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State of Uttar Pradesh - Subsection

Section 10(r) in The U.P. Electricity Reforms Act, 1999

(r)to co-ordinate with environmental regulatory agencies for evolving policies and procedures for appropriate environmental regulation of Electricity Section in the State; and

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State of Uttar Pradesh - Subsection

Section 10(r) in The U.P. Electricity Reforms Act, 1999