Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in The Jammu and Kashmir Fire Force Act, 1967

(b)"fire-fighting property" includes-
(i)lands and buildings used as fire-stations ;
(ii)fire engines, equipments, tools, implements and things whatsoever used for fire-fighting;
(iii)motor vehicles and other means of transport used in connection with fire fighting; and
(iv)Uniforms and badges of rank ;