Himachal Pradesh High Court
Rajender Pal Thakur vs . Union Of India And Others on 4 March, 2022
Bench: Sabina, Satyen Vaidya
Rajender Pal Thakur vs. Union of India and others CWP No.7344 of 2021 .
04.03.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for the respondents/Union of India.
Learned Central Government Counsel seeks time to file reply.
List again on 30.5.2022.
Interim order dated 24.11.2021 to continue.
( Sabina )
Judge
( Satyen Vaidya )
March 4, 2022 (KS) Judge
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