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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rajender Pal Thakur vs . Union Of India And Others on 4 March, 2022

Bench: Sabina, Satyen Vaidya

Rajender Pal Thakur vs. Union of India and others CWP No.7344 of 2021 .

04.03.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.

Mr. Rajinder Thakur, Central Government Counsel, for the respondents/Union of India.

Learned Central Government Counsel seeks time to file reply.

List again on 30.5.2022.

Interim order dated 24.11.2021 to continue.



                                                                     ( Sabina )
                                                                       Judge






                                                               ( Satyen Vaidya )
                 March 4, 2022 (KS)                                  Judge





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