Supreme Court - Daily Orders
Jagdish Kumar vs Sub Divisional Officer (C) on 31 July, 2019
ITEM NO.39 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 6318/2019
JAGDISH KUMAR Petitioner(s)
VERSUS
SUB DIVISIONAL OFFICER (C) & ANR. Respondent(s)
Date : 31-07-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Anish R. Shah, AOR
For Respondent(s)
Ms. Alka Agrawal, Adv.
Ms. Anamika Agrawal, Adv.
Ms. G. Goyal, Adv.
Dr. Monika Gusain, AOR
Mr. Jawahar Narang, Adv.
Mr. Tarun Dhingra, Adv.
Mr. Somesh Chandra Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
None appeared for the petitioner when called. Ld. Counsel for respondent No.2 submits that he has cured the defects in the vakalatnama and seeks four weeks’ time to file counter affidavit. Four weeks’ time, as last opportunity, is granted for filing counter affidavit.
Ld. Counsel for respondent No.1 is also granted four weeks’ time, as last opportunity, for filing counter affidavit.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether Signature Not Verified counter affidavit is filed or not as further opportunity stands Digitally signed by RUPAM DHAMIJA Date: 2019.08.03 declined.
11:33:49 IST Reason:
ANIL LAXMAN PANSARE Registrar