Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Rajasthan - Subsection Section 67(7) in Rajasthan Panchayati Raj Rules, 1996 (7)Surcharge on agricultural produce be collected by Secretary Mandi Committee in the district and deposited monthly in the P.D. Account of Zila Parishad of the district.
