Delhi High Court - Orders
Smt. Santosh Tyagi vs Government Of Nct Of Delhi And Ors on 22 May, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4190/2023
SMT. SANTOSH TYAGI
.....Petitioner
Through: Mr.Rajbir Singh, proxy counsel for
Mr.Nanak Chand, Advocate
versus
GOVERNMENT OF NCT OF DELHI AND ORS
.....Respondent
Through: Mr.Harinder Kumar, Advocate for R-3
Mr.Karanveer Tyagi, Advocate for
R-4 to 6
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 22.05.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Counsels for respondent nos. 3 to 6 have entered appearance and seeks some time to file counter affidavit. At request, four weeks time is granted to the respondents to file the counter affidavits with advance copy to counsel for the petitioner, who may file rejoinders thereto, if any, within four weeks thereafter.
List on 17.08.2023.
REGISTRAR MAY 22, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 22:03:38