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Delhi High Court - Orders

Smt. Santosh Tyagi vs Government Of Nct Of Delhi And Ors on 22 May, 2023

Author: Sanjay Kumar Sharma

Bench: Sanjay Kumar Sharma

                                    $~51
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 4190/2023
                                                SMT. SANTOSH TYAGI
                                                                                                                                     .....Petitioner
                                                                                      Through:                 Mr.Rajbir Singh, proxy counsel for
                                                                                                               Mr.Nanak Chand, Advocate

                                                                                      versus

                                                GOVERNMENT OF NCT OF DELHI AND ORS
                                                                                                .....Respondent
                                                                 Through: Mr.Harinder Kumar, Advocate for R-3
                                                                            Mr.Karanveer Tyagi, Advocate for
                                                                            R-4 to 6
                                                CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
                                                                 ORDER

% 22.05.2023 Today's Court proceedings are conducted through physical/hybrid mode.

Counsels for respondent nos. 3 to 6 have entered appearance and seeks some time to file counter affidavit. At request, four weeks time is granted to the respondents to file the counter affidavits with advance copy to counsel for the petitioner, who may file rejoinders thereto, if any, within four weeks thereafter.

List on 17.08.2023.

REGISTRAR MAY 22, 2023/sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 22:03:38