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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(2)(j) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(j)the form in which, and the time within which, the annual reports shall be prepared and forwarded under section 25 ;