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[Cites 0, Cited by 0] [Section 244] [Entire Act]

Union of India - Subsection

Section 244(g) in The Navy (Pay And Allowances) Regulations, 1966

(g)[ The date oil which an officer on permanent engagement is due to retire or date of expiry of the present engagement in respect of those holding temporary commission. [Inserted by S.R.O. 9-E, dated 19th March, 1974.]