Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(2)(p) in The Maharashtra Nurses Act, 1966

(p)under section 27, the form of application for licence for nurses establishment date before which, manner in which and fee with which such application may be made;