Section 36(2)(iii) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(iii)whether the procedure laid down in Rule 32 and Rule 33 or Rule 34 shall be followed in the proceedings.

Legal Document View