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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2) in M.P. Rights of Persons with Disabilities Rules, 2017

(2)The following documents shall be attached with the application :-
(a)Proof of residence;
(b)Two recent passport size photographs; and
(c)Aadhaar Number or Aadhaar Enrollment, if any.