Madhya Pradesh High Court
Ravi Belvanshi vs The State Of Madhya Pradesh on 28 August, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-16445-2020 The High Court Of Madhya Pradesh MCRC-16445-2020 (RAVI BELVANSHI Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 28-08-2020 Heard through Video Conferencing. List the case along with M.Cr.C. No. 20860/2020.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE L.R. Digitally signed by LALIT SINGH RANA Date: 2020.08.29 15:58:05 +05'30'