Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(1) in The Rajasthan Special Economic Zones Development Act, 2003 (1)The Development Commissioner shall be entitled to grant all approval and clearances required under State Laws for the establishment and operation of units in the zone.
