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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(xxv) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xxv)to abolish or suspend, after report from the Academic Council thereon, any teaching post in the Vishwa Vidyalaya;