Supreme Court - Daily Orders
M/S Kone Elevator India (P) Ltd vs State Of Rajasthan &Amp Anr on 3 April, 2014
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ITEM NO.MM-2A COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 286 OF 2014
M/S KONE ELEVATOR INDIA (P) LTD & ANR Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ANR Respondent(s)
(With appln(s) for ex-Parte stay,exemption from filing O.T. and
office report )
Date: 03/04/2014 This Petition was called on for hearing today
in the Mentioning List.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. R.L. Ramani, Sr. Adv.
Mr. K.K. Mani,Adv.
Ms. T. Archana, Adv.
Mr. Abhishek Krishna, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List this matter in the Ist week of May, 2014. Liberty is given to the petitioners to apply if coercive steps are enforced against the petitioners for recovery of the outstanding demand.
(Pardeep Kumar) (Renu Diwan)
AR-cum-PS Court Master