Rajasthan High Court - Jodhpur
Mala Shah vs Municipal Board Mount Abu on 7 January, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 137/2019
Mala Shah
----Petitioner
Versus
Municipal Board Mount Abu
----Respondent
For Petitioner(s) : Mr. Shreyansh Mardia, Adv.
For Respondent(s) : Ms. Pratishtha Dave, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order 07/01/2019 Ms. Pratishtha Dave, counsel for the respondents seeks time to file reply.
List on 15.01.2019, as prayed.
(ASHOK KUMAR GAUR),J A.Kumar/78 Powered by TCPDF (www.tcpdf.org)