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Union of India - Section

Section 6 in Aligarh Muslim University Act, 1920

6. Recognition of degrees.-

The degrees, diplomas and other academic distinctions granted or conferred to or on persons by the University shall be recognised of by [the Central and State Governments] [Substituted by the A.O. 1948 for " any Govt. in British India"] as are the corresponding degrees, diplomas and other academic distinctions granted by any Other University incorporated under any enactment.