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State of Odisha - Section

Section 5 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

5. Preliminary Electoral Roll for the Municipal Corporation.

- For each ward, the Election Officer shall prepare in Form-V, an Electoral roll comprising of the names of voters included in the electoral roll of the Assembly Constituency relatable to the area of that ward.