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[Cites 0, Cited by 0] [Section 1955(3)] [Section 1955] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1955(3)(i) in Rules under the United Provinces Excise Act, 1910

(i)Municipal and Cantonment Areas of Gorakhpur and all places within the distance of four miles from the nearest point of the boundaries of either of the aforesaid areas.