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State of Madhya Pradesh - Section

Section 27B in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

27B. Initiation of proceedings for consolidation of holdings.

- On receipt of the proposal under Section 15-A for consolidation of holdings included in a scheme, the Consolidation Officer shall proceed to deal with the same in accordance with the procedure laid down by or under this Act.