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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(1) in The Orissa Town Planning and Improvement Trust Act, 1956

(1)Whenever the Planning authority is of opinion that within the frame-work of the allotted plan, it is expedient and for the public advantage to control and provide for the future expansion or development of any area to which this Act applies the said authority shall frame a scheme to be called a "town expansion scheme".