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State of Uttarakhand - Section

Section 9 in Uttarakhand Annual Transfer for Public Servants Act, 2017

9. To prepare a list of eligible employees for compulsory transfer to remote areas from accessible areas and inviting options.

- For compulsory transfer to remote area from accessible areas, a list of eligible employees up to the available and anticipated vacancies in remote areas shall be prepared. On preparation of such list, options shall be invited from eligible employees for maximum 10 remote places by publishing or circulating a list of available and anticipated vacancies in remote areas. It shall be compulsory for the employees to give option in preferential order. A list of eligible employees for transfer and of vacancies shall also be displayed in the website of Uttarakhand.