Section 4 in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007
4. Constitution of Admission Committee.
(1)The State Government shall, for the purpose of admission of students to the professional educational colleges and institutions, constitute one or more Admission Committees consisting of such number of members as may be prescribed. Different Committees may be constituted for the different professional courses.(2)The term of office and other conditions of the members of the Committee shall be such as may be prescribed.(3)The Admission Committee shall guide, supervise and control the entire process of admission of students to the professional educational colleges or institutions.
