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[Cites 0, Cited by 0] [Section 234] [Entire Act]

State of Uttar Pradesh - Subsection

Section 234(g) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(g)at every work site or project in a cofferdam or caisson, where building workers are employed to work in compressed air environment, a construction medical officer assisted by a nurse or trained first-aid attendant, is available at all times at such site or project during such work;