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State of Madhya Pradesh - Section

Section 63 in The M.P. Vanijyik Kar Niyam, 1995

63. Interest payment order.

- Where an order for the payment of interest on delayed refunds under Rule 62 has been made, the sanctioning authority shall issue to the dealer concerned an interest payment order in Form 54 and shall at the same time forward a copy of the interest payment order to the Treasury Officer concerned.