Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines (1)The Requested State shall promptly notify the Requesting State through diplomatic channels of its decision on the request for extradition.
