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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(m) in Rajasthan Motor Vehicles Taxation Rules, 1951

(m)[ Military disposal vehicles, if they are not road worthy upto two months from the date of entry in the State or date of registration whichever is earlier] [Inserted by Dated 13-12-78 Published in Rajasthan Gazette, dated 20-12-1978]: