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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(1)(b) in Andhra Pradesh Education Act, 1982

(b)The Andhra Pradesh (Andhra Area) Aided Institutions (Prohibition of Transfer of Property) Act, 1948 in so far as it relates to the institutions which are intended for an educational purpose ;