Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 334] [Entire Act] State of Goa - Subsection Section 334(4) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (4)The record of approval shall be read, dated and signed in conformity with the provisions of the preceding sections 324 and 325.
