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State of Uttar Pradesh - Section

Section 42 in U.P. Revenue Code (Amendment) Act, 2016

42. Amendment of Section 54.

- In Section 54 of the said Code, in Hindi version, for the words and punctuation mark ^^ty vkSj leLr] Hkwfe the words ty vkSj leLr Hkwfe and in the proviso, for the words ^^ckr ls fdlh ,slh leifRr ij fuHkZj jgus okys fdlh O;fDr ds vf/kdkj bl lafgrk ds izkjEHk gksus ds fnuakd ls rRdky iwoZ izHkkfor ugha les tk;saxs the words fdlh ckr ls] fdlh ,slh lEifRr ij bl lafgrk ds izkjEHk gksus ds fnuakd ls Bhd igys] fo|eku fdlh O;fDr ds vf/kdkj izHkkfor ugha les tk;saxs shall be substituted.