Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(n) in Delhi Motor Vehicles Rules, 1993

(n)"Section" means a section of the Act;
(nn)[ "Secretary Tourism" means the Secretary of the Government of National Capital Territory of Delhi, incharge of the Tourism Department;] [Inserted vide notification no. 23 (127)/2007/Tpt/Ops./92 dated 24-03-2009]