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Madhya Pradesh High Court

Deepak @ Deepu Ojha vs The State Of Madhya Pradesh on 29 August, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 9441 of 2023 (DEEPAK @ DEEPU OJHA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-08-2023 Parties through their respective counsel.

As prayed for, list the case after four weeks.



                             (ROHIT ARYA)                                       (DEEPAK KUMAR AGARWAL)
                                JUDGE                                                     JUDGE

                          (Dubey)




Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 8/29/2023
4:15:18 PM