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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1)(b) in The Gift-Tax Act, 1958

(b)to produce, cause to be produced, on or before the date mentioned in any notice under sub-section (4) of section 15, such accounts, records and documents as are referred to in the notice;