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Union of India - Section

Section 94 in The Petroleum Rules, 2002

94. Shut down of pipelines

.-Except when shut down for maintenance work, a pipeline when not in operation shall be shut down under pressure and a careful record made of the pressure during the shut down period. Any significant drop in pressure shall be deemed to render the pipeline unfit for transport of petroleum until it is repaired and tested in accordance with rule 98 and on significant drop in shut down pressure is observed and it passes the test specified in rule 93.