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State of Bihar - Section

Section 14 in Bihar Minor Mineral Rules, 2017

14. Mining to be on Lease Basis.

- All mining of minerals shall be done on mining lease basis. A person or firm undertaking mining or excavating or producing minor minerals shall be called a Settlee/licensee. No Settlee/Licensee can claim to be an owner of the land, nor of the minerals that he will be excavating.