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[Cites 0, Cited by 0] [Section 338] [Entire Act]

Union of India - Subsection

Section 338(6) in Constitution of India, 1950

(6)The President shall cause all such reports to be laid before each House of Parliament alongwith a memorandum explaining the action taken or proposed to be taken on the recommendations relating to the Union and the reasons for the non-acceptance, if any, of any of such recommendations.