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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(8) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(8)For the payment of financial assistance for maternity purposes to a woman member.-(i) The financial assistance under this item will be Rs. 300.00 (Three Hundred) only at a time.
(ii)The assistance will be in the form of grant and will be extended only to woman members having valid membership.
(iii)Assistance under this item shall not be available to a woman member eligible for maternity benefits under any other scheme.