Jammu & Kashmir High Court
Inhabitants Of Village Chacktroo vs Ut Of J&K And Others on 19 October, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
3
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 2007/2022
CM No. 5549/2022
CM No. 5931/2022
Inhabitants of Village Chacktroo ..... Appellant(s)/Petitioner(s)
through Sarpanch Hussina Wajid
Through: None
Vs
UT of J&K and others ..... Respondent(s)
Through:
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
ORDER
19.10.2022 On account of sad demise of Advocate Mr. Nariender Singh Saini, a member of the Jammu & Kashmir Bar Association, Jammu, the Advocates have chosen to abstain from court appearance in the cases for today as a mark of respect to the departed soul and as such the case is adjourned.
List this case on 28.10.2022.
(Rahul Bharti) Judge Jammu 19.10.2022 Muneesh